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State of Tamilnadu - Section

Section 18 in The Tamil Nadu Electricity Supply Code, 2004

18. Consumer grievance Redressal.

- All grievances of the consumers, relating to the provisions under regulations (3) to (17) of this Code shall be referred by the consumer to the respective Consumer Grievance Redressal Forum [constituted under the Act] [Inserted bit Commission's Notification No. TNERC/SC/7-4 dated 25.5.2007 (w.e.f. 13.6.2007).].