Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(1)(c) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986

(c)such number of officials and non-officials as may be prescribed.