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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Chattisgarh - Subsection

Section 21(1) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(1)The Academic Council shall be responsible for laying down the academic policies in regard to maintenance and improvement of standards of teaching, research, and collaboration programme in academic matters and evaluation of work load of the teachers.