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Union of India - Section

Section 7 in The Merchant Shipping (Continuous Discharge Certificate-cum-Seafarer's Identity Document) Rules, 2001

7. Register of C.D.Cs.

(1)The shipping master shall maintain a register of C.D.Cs issued to seamen from his port, in Form-2, which shall contain all the particulars recorded in the C.D.C.
(2)All subsequent entries in the C.D.Cs issued from the port shall also be recorded in the said register.