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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(3) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(3)In case of absence of the Chairperson or vacancy in the office of the Chairperson, the member, so authorised or nominated, under section 7, shall perform the functions and exercise the powers vested in the Chairperson.