Section 18 in Rajasthan Para-medical Council Rules, 2014
18. Proceeding of meeting for the purpose of election.
- The proceedings of the meeting shall be signed by the President if he/she is present at the meeting otherwise, it shall be signed by the Chairman of the meeting elected under rule 15. A copy of the proceedings together with the names of the elected President and Vice-President shall forthwith be forwarded to the Government for publication of the names in the Official Gazette.
