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State of Tamilnadu - Section

Section 190 in Tamil Nadu Co-operative Societies Rules, 1988

190. Restriction on defaulting member to vote at election or to represent sugar mill in any other society.

- No member shall be entitled to vote at any election in the sugar mill of which he is a member or be entitled to be elected or nominated to represent the sugar mill in any other society or to vote at any election in any other society if he was in default to the sugar mill of which he is a member.