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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(1)Cargo shall not be stored or vehicles so placed on any areas of a dock where dock workers are employed as to obstruct access to gangways, cranes and similar appliances and buildings.