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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

(2)The Board may, for convenient and expeditious transaction of its business, constitute a committee or committees and authorise any member for execution of any specific work or transaction of any specific business.