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State of Uttar Pradesh - Section

Section 3 in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

3. Procedure for allocation of work and constitution of Committee.

(1)The Board shall allocate, from time to time the work amongst its members. The Chairman may, in urgent cases, allocate any work to any member including Vice-Chairman and seek approval of the Board in its next meeting.
(2)The Board may, for convenient and expeditious transaction of its business, constitute a committee or committees and authorise any member for execution of any specific work or transaction of any specific business.
(3)The allocation of work made under sub-regulation (1) may be amended, altered or modified as and when deemed necessary.