Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(7)] [Section 15] [Entire Act] State of Tamilnadu - Subsection Section 15(7)(b) in Tamil University Act, 1982 (b)ensure that the limits fixed by the Syndicate for recurring and non-recurring expenditure for a year ,are not exceeded and that all moneys are expended on the purposes for which they are granted or allotted;