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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 32(1) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

(1)Normative Operation and Maintenance (O&M) expenses for the first year of the Control period (i.e. FY 2012-13 shall be as follows.
Project Size O&M Expenses (Rs. in Lac/ MW)
Below 5 MW 25
5 MW to 25 MW 18