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[Section 32]
[Entire Act]
State of Jammu-Kashmir - Subsection
Section 32(1) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013
| Project Size | O&M Expenses (Rs. in Lac/ MW) |
| Below 5 MW | 25 |
| 5 MW to 25 MW | 18 |