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State of Jammu-Kashmir - Section

Section 32 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

32. Operation and Maintenance Expenses.

(1)Normative Operation and Maintenance (O&M) expenses for the first year of the Control period (i.e. FY 2012-13 shall be as follows.
Project Size O&M Expenses (Rs. in Lac/ MW)
Below 5 MW 25
5 MW to 25 MW 18
(2)Normative O&M expenses allowed under these Regulations shall be escalated at the rate of 5.72% per annum for the Tariff Period for the purpose of determination of levellised tariff.