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[Cites 0, Cited by 0] [Section 58(3)] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(3)(b) in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955

(b)non-official allopathic preparations (that is to say, preparations other than the official allopathic preparations) made according to the modern system of medicine and conforming to the formulae displayed on the label.]