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[Cites 0, Cited by 0] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(3) in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955

(3)The State Government may authorize any officer of the prohibition, land revenue, medical and public health department to inspect the non-bonded manufactory.Section CClassification of Medicinal and Toilet Preparations Containing Alcohol[59. Allopathic preparations. - Allopathic preparations are medicinal preparations made according to the modern system of medicines and all under either of the following two categories, namely :-
(a)Officials allopathic preparations that is to say, those preparations which are made in accordance with the formulae given in the latest editions of the following pharmacopoeias and official compendia of drugs standards of formularies, namely :
(i)Indian Pharmacopoeia;
(ii)official pharmacopoeia of any other country to which the drug claims to comply;
(iii)in the case of the preparations for which the formulae are not included in the latest editions of the official pharmacopoeia of any country, such preparations as may be included in the latest editions of the official compendia of drug standards or formularies, namely, the British Pharmaceutical Codex or the National Formulary of the United States, the British Veterinary Codex, the National Formulary of Indian, the Dental Formulary of U.S.A. to which the preparations claims to comply:
Provided that where the formularies are not specified either in the latest editions of the Indian Pharmacopoeia or the official pharmacopoeia of any country or the official compendia of drug standards of the formularies specified above, but are specified in the edition immediately preceding the latest edition of the said pharmacopoeia or official compendia, as the case may be, the preparations made in accordance with the formula specified in such immediately preceding edition of the relevant pharmacopoeia or official compendia shall be considered to be the official allopathic preparations;
(b)non-official allopathic preparations (that is to say, preparations other than the official allopathic preparations) made according to the modern system of medicine and conforming to the formulae displayed on the label.]
Restricted and unrestricted medicinal preparations