Section 13(2) in Jodhpur Development Authority Act, 2009
(2)The Jodhpur Traffic control board shall consist of the followings members, namely: -(i)a Chairman who shall be the Jodhpur Development Commissioner;(ii)Secretary, Jodhpur Development Authority;(iii)Regional Transport officer, Jodhpur, Rajasthan;(iv)General Manager (Operation), Rajasthan State Road Transport Corporation, Zone Jodhpur;(v)Additional Chief Engineer, Public Works Department, Jodhpur;(vi)Additional Chief Engineer, Public Health Engineering Department, Jodhpur;(vii)Represesentativer of the Jodhpur Vidyut Vitran Nigam Ltd., not below the rank of a Addl. Chief Engineer;(viii)Director, Engineering of the Authority;(ix)Director, Town Planning of the Authority;(x)Director, Finance of the Authority;(xii)Superintendent of Police, Jodhpur;(xiii)Chairman/Administrator, Municipal Corporation, Jodhpur; and(xiv)two persons to be nominated by the Chairman of the Authority.
