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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2)(vii) in Jodhpur Development Authority Act, 2009

(vii)Represesentativer of the Jodhpur Vidyut Vitran Nigam Ltd., not below the rank of a Addl. Chief Engineer;