Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Bengal Presidency - Subsection Section 17(b) in The Bengal Agricultural And Sanitary Improvement Act, 1920 (b)a copy of the map prepared in the prescribed manner of the local area benefited by the improvement.
