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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(10) in Chhattisgarh Panchayat Samvida Shala Shikshak (Appointment and Conditions of Service) Rules, 2004

(10)Samvida Shala Shikshaks. who die while in service will be eligible to get exgratia relief according to the instructions issued by Government of Chhattisgarh for exgratia relief to class three government employees.