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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(1)(ii) in Haryana Vishwakarma Skill University Act, 2016

(ii)affecting the conditions, mode of appointment or duties of examiners or the conduct or standard of examination or any course of study, unless the draft of such an Ordinance has been proposed by the Skill Council.