Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of West Bengal - Subsection

Section 87(1)(a) in Siliguri Municipal Corporation Act, 1990

(a)construction and maintenance of water works and providing by itself or by an agency, means for supply of water for public and private purposes;