Section 87(1) in Siliguri Municipal Corporation Act, 1990
(1)in the sphere of public works,-(a)construction and maintenance of water works and providing by itself or by an agency, means for supply of water for public and private purposes;(b)construction, maintenance and cleansing of sewers and drains, sewerage and drainage works;(c)construction, maintenance and cleansing of public latrines, urinals and similar conveniences;(d)construction, maintenance, alteration and improvement of public streets and street furniture, bridges and culverts, fly-overs, sub-ways, cause-ways and the like;(e)naming of streets and numbering of premises;(f)lighting of public streets and other public places;(g)planting and care of trees on road-side and elsewhere;(h)construction and maintenance of municipal markets and slaughter houses and the regulation of all markets and slaughter houses;(i)maintenance of all monuments vested in the Corporation;
