Himachal Pradesh High Court
Nisha Kumari vs . Union Of India & Others on 7 September, 2022
Bench: Sabina, Sushil Kukreja
Nisha Kumari Vs. Union of India & Others CWP No. 143 of 2016 .
07.09.2022 Present: None for the applicant.
Mr. Balram Sharma, Assistant Solicitor General of India, for the respondent- Union of India.
CMP No. 12293 of 2022 None has appeared on behalf of the applicant.
List after two weeks.
( Sabina ) Judge ( Sushil Kukreja ) September 07, 2022 Judge (ravinder/subhash) ::: Downloaded on - 08/09/2022 20:04:04 :::CIS