Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(i) in The Orissa Legislative Assembly Deputy Speaker's Motor Car Advance Rules, 1968 (i)"Act" means the Orissa Legislative Assembly Deputy Speaker's Salaries and Allowances Act, 1959;
