Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 44] [Entire Act] State of Assam - Subsection Section 44(2) in The Gauhati University Act, 1947 (2)The University shall not take any decision or adopt any new rule or scheme which may involve further outflow of fund from the State Exchequer.]
