Section 3(1)(c) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

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Union of India - Subsection

Section 3(1)(c) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(c)"Chairperson" means the Chairperson of the Authority and, in relation to the powers exercisable by him under these regulations, includes whole- time member of the Authority or a Committee of Executive Directors or Executive Director or any other officer to whom the powers under these regulations may be delegated by the Chairperson.

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Union of India - Subsection

Section 3(1)(c) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015