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State of Haryana - Section
Section 26 in The Punjab Labour Welfare Fund Act, 1965
26. [ [Omitted by Haryana Act No. 7 of 2007, dated 4.4.2007.]
***]| 26. Application of Act to certain establishments of Central and State Governments.- This Act shall apply to such establishments belonging to the Central Government or any State Government as are referred to in sub-clauses (i) and (ii) of clause (4) of section 2. |