Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 59 in The Rajasthan Police Act, 2007

59. Grievance redressal of police personnel.

(1)The State Government shall prescribe the mechanism and the procedure for the redressal of the grievances of police officers.
(2)Such mechanism shall ensure a set-up for grievance redressal at the Police District, Police Range and Director General of Police level and shall ensure police officer has the right of at least one appeal if he is not satisfied with the disposal of his grievance.