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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Rajasthan - Subsection

Section 59(2) in The Rajasthan Police Act, 2007

(2)Such mechanism shall ensure a set-up for grievance redressal at the Police District, Police Range and Director General of Police level and shall ensure police officer has the right of at least one appeal if he is not satisfied with the disposal of his grievance.