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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(c) in Telangana State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters for Solar and Wind Generation Sources) Regulations, 2018

(c)Alternatively allow the QCA to install parallel meter on the existing CT / PT set to facilitate acquisition of real time data so that best schedule can be submitted to SLDC.