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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Telangana - Subsection

Section 30(2)(iii) in Jawaharlal Nehru Technological Universities Act, 2008

(iii)all obligations of the Government in relation to the said colleges shall stand transferred to, vest in, or devolve upon the concerned Jawaharlal Nehru Technological University specified in the Schedule-II.