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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Telangana - Subsection

Section 30(2) in Jawaharlal Nehru Technological Universities Act, 2008

(2)On and from the date of commencement of this Act,-
(i)the control and management of the colleges specified in sub-section (1);
(ii)all the properties, assets and liabilities and the rights and obligations of the Jawaharlal Nehru Technological University, in relation thereto; and
(iii)all obligations of the Government in relation to the said colleges shall stand transferred to, vest in, or devolve upon the concerned Jawaharlal Nehru Technological University specified in the Schedule-II.