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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Bihar - Subsection

Section 36(e) in Rules for the Government Tibbi College, Patna

(e)The full marks assigned in each subject shall be 200 (100 for written and 100 for practical examinations and for each part of the examination) as amended in Government Order No. 9080-L.S.-G., dated 7th August, 1950. The standard for passing shall be 33 per cent.