Gujarat High Court
Iifl Facilities Service Ltd. (India ... vs State Of Gujarat on 20 August, 2018
Author: A.J.Desai
Bench: A.J.Desai
R/SCR.A/6036/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CRIMINAL APPLICATION NO. 6036 of 2018
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IIFL FACILITIES SERVICE LTD. (INDIA INFOLINE REALITY LTD.)
THROUGH SAURABH SHALIKRAM NAPIT
Versus
STATE OF GUJARAT
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Appearance:
MR YH MOTIRAMANI(3720) for the PETITIONER(s) No. 1
MR.DIVYESH G NIMAVAT(3757) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 2
DS AFF.NOT FILED (N)(11) for the RESPONDENT(s) No. 2,3
NANAVATI ASSOCIATES(1375) for the RESPONDENT(s) No. 4,5,6
PUBLIC PROSECUTOR(2) for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.J.DESAI
Date : 20/08/2018
ORAL ORDER
A request made by the learned advocate for Nanavati Associates that Nanavati Associates received instruction to appear in the matter on behalf of newly added parties. He requests for time. S.O. to 23.08.2018.
(A.J.DESAI, J) *F.S.KAZI......
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