Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Iifl Facilities Service Ltd. (India ... vs State Of Gujarat on 20 August, 2018

Author: A.J.Desai

Bench: A.J.Desai

              R/SCR.A/6036/2018                                 ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  R/SPECIAL CRIMINAL APPLICATION NO. 6036 of 2018

==========================================================
        IIFL FACILITIES SERVICE LTD. (INDIA INFOLINE REALITY LTD.)
                   THROUGH SAURABH SHALIKRAM NAPIT
                                  Versus
                            STATE OF GUJARAT
==========================================================
Appearance:
MR YH MOTIRAMANI(3720) for the PETITIONER(s) No. 1
MR.DIVYESH G NIMAVAT(3757) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 2
DS AFF.NOT FILED (N)(11) for the RESPONDENT(s) No. 2,3
NANAVATI ASSOCIATES(1375) for the RESPONDENT(s) No. 4,5,6
PUBLIC PROSECUTOR(2) for the RESPONDENT(s) No. 1
==========================================================

  CORAM: HONOURABLE MR.JUSTICE A.J.DESAI

                                  Date : 20/08/2018

                                   ORAL ORDER

A request made by the learned advocate for Nanavati Associates that Nanavati Associates received instruction to appear in the matter on behalf of newly added parties. He requests for time. S.O. to 23.08.2018.

(A.J.DESAI, J) *F.S.KAZI......

Page 1 of 1 Downloaded on : Thu Nov 14 23:27:03 IST 2019