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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 110(1) in Jammu and Kashmir Panchayati Raj Rules, 1996

(1)After the constitution of a Panchayat, the Halqa Panchayat shall prepare and recommend a panel of not more than seven (7) persons out of its electorate to the Director, Rural Development within 15 days of the first meeting of the Panchayat :[Provided that for the conduct of the elections for the first time after constitution of the Panchayat the Halqa Panchayat shall prepare and recommend a panel of not more than seven persons out of its electorate to the Director, Rural Development within a reasonable time of first meeting of Panchayat.] [Substituted by SRO-49 dated 22-1-2002.]