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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1) in Commercial Tax Officer, Class II (pre-service training and post-training examination) Rules, 2016

(1)The post-training examination shall consist of 3 (three) papers each of 100 (one hundred) marks. The syllabus of each paper shall be as specified in Appendix-I.