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State of Gujarat - Section

Section 4 in Commercial Tax Officer, Class II (pre-service training and post-training examination) Rules, 2016

4. Scheme of Examination.

(1)The post-training examination shall consist of 3 (three) papers each of 100 (one hundred) marks. The syllabus of each paper shall be as specified in Appendix-I.
(2)The examination shall consist of multiple choice questions [MCQs] except of Part-II of Paper 3 which shall be descriptive type. Answers of Part-II of Paper 3 shall be required to be written in Gujarati or as per the instructions given in the question paper.
(3)The candidates shall be allowed to answer the entire subjects of Papers 1 to 3 with the help of books except, which shall be without books.Explanation. - " With books" means original book of the subject approved by the Government or the Training Institute from time to time which includes bare Acts and Rules without any commentaries or case laws and includes manuals issued under the Act published by the Government of Gujarat.