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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Bureau of Indian Standards (Advisory Committees) Regulations, 2018

(c)all other words and expressions used in these regulations and not defined but defined in the Act or the rules shall have the same meanings, as respectively, assigned to them in the Act or the rules.