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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(a) in The M.P. Boiler Operation Engineers' Rules, 1968

(a)
(i)successfully completed a full time apprentice engineers' course of atleast three years in a recognised workshop engaged in making, repairing or operation of boilers and accessories, or
(ii)a degree of diploma in mechanical or electrical engineering recognised by the Institution of Engineers (India) for exemption from Sections A and B of their examination;