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State of Madhya Pradesh - Section

Section 34 in The M.P. Boiler Operation Engineers' Rules, 1968

34. Qualifications required.

- A candidate for a certificate of proficiency as a Boiler Operation Engineer shall not be less than 23 years of age and shall not be admitted to the examination unless he proves to the satisfaction of the Chairman of the Board of Examiners that he has-
(a)
(i)successfully completed a full time apprentice engineers' course of atleast three years in a recognised workshop engaged in making, repairing or operation of boilers and accessories, or
(ii)a degree of diploma in mechanical or electrical engineering recognised by the Institution of Engineers (India) for exemption from Sections A and B of their examination;
(b)served not less than two years as Engineer or Assistant Engineer in the running and maintenance of a battery of boilers not less than two in number and each of not less than 93 sq. meters (1,000 square feet) heating surface.