Section 18(1)(b) in The Orissa Animal Contagious Diseases Rules, 1957

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State of Odisha - Subsection

Section 18(1)(b) in The Orissa Animal Contagious Diseases Rules, 1957

(b)Disinfection should be carried out either by flaming with a blow lamp or scrubbing with one of the following prescribed disinfectants :

(i)mercury chloride-one in 1,000 watery solution;

(ii)carbolic acid-five per cent watery solution;

(iii)formaldehyde-one per cent watery solution;

(iv)phenyle solution in the proportion of one quart to ten gallons of water;

(v)fumigation with sulphurous acid gas by burning one lb of sulphur every 100 cubic feet and keeping the whole building tightly closed for at least twenty-four hours;

(vi)subsequently lime washing or repainting shall be done as ordered by the Inspector.

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State of Odisha - Subsection

Section 18(1)(b) in The Orissa Animal Contagious Diseases Rules, 1957