Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(1) in The Orissa Animal Contagious Diseases Rules, 1957

(1)
(a)Walls, roots, fittings, floors, doors, partitions and windows of permanent buildings shall be scraped free of adhering dirt and all scrappings, sweepings and other matter shall be effectively removed therefrom and from contact with animals and forthwith be burnt or thoroughly mixed with quick lime.
(b)Disinfection should be carried out either by flaming with a blow lamp or scrubbing with one of the following prescribed disinfectants :
(i)mercury chloride-one in 1,000 watery solution;
(ii)carbolic acid-five per cent watery solution;
(iii)formaldehyde-one per cent watery solution;
(iv)phenyle solution in the proportion of one quart to ten gallons of water;
(v)fumigation with sulphurous acid gas by burning one lb of sulphur every 100 cubic feet and keeping the whole building tightly closed for at least twenty-four hours;
(vi)subsequently lime washing or repainting shall be done as ordered by the Inspector.