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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttarakhand - Subsection

Section 16(3) in The Uttarakhand Co-operative Service Rules, 2016

(3)The Selection Committee shall consider the cases of the candidates on the basis of the record, referred to in sub-rule (2) and if it considers necessary, it may interview the candidates also.