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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(3)(a) in West Bengal Electrical Licensing Rules, 2017

(a)to a person or firm who has in his possession the instrument necessary for carrying out the test for class or classes of work for which he is engaged under such conditions, financial stability and instruments as may be mentioned by the board;