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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(1) in The Punjab Vaccination Rules, 1959

(1)Register 'A' showing :
(i)Name, sex, age, parentage, caste and residence of each newly born child liable to be vaccinated.
(ii)Date of operation.
(iii)Date of Inspection after vaccination.
(iv)Result whether successful or unsuccessful.
(v)Date of second operation, if first is unsuccessful.
(vi)Date of inspection after second operation.
(vii)Result whether successful or unsuccessful.
(viii)Date of third operation if first and second unsuccessful.
(ix)Result of the third operation.