Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 15 in The Punjab Vaccination Rules, 1959

15. Registers to be kept by the vaccinators and Inspectors and Vaccinators.

- Every Inspector and Vaccinator shall keep registers in forms A, B and C, detailed below :-
(1)Register 'A' showing :
(i)Name, sex, age, parentage, caste and residence of each newly born child liable to be vaccinated.
(ii)Date of operation.
(iii)Date of Inspection after vaccination.
(iv)Result whether successful or unsuccessful.
(v)Date of second operation, if first is unsuccessful.
(vi)Date of inspection after second operation.
(vii)Result whether successful or unsuccessful.
(viii)Date of third operation if first and second unsuccessful.
(ix)Result of the third operation.
(2)Register 'B' showing :-
(i)Name, sex, age, parentage, caste and residence of children from 5 years to 13 years liable to be vaccinated for the first and second time.
(ii)Date of first re-vaccination.
(iii)Result of first re-vaccination.
(iv)Date of second re-vaccination.
(v)Result of second re-vaccination.
(3)Register 'C' showing the names of unprotected emigrant and immigrant children under the age of 13 years and the action taken in this regard.