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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(iv) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional courses through Common Entrance Test Ruels, 2006

(iv)[ ***] [Omitted 'During admissions though Single Window System, the qualified candidates of ICET shall not be eligible for admission into the Institution that have opted for ICET-AC on the basis of their Rank in ICET an vice-versa, However, such candidates shall be eligible for seeking admissions in the vacant seats to be filled by the Institutions based on their merit as per Rule 6 hereunder.' by Notification No. G.O.Ms. 70 dated 10.7.2007 (w.e.f. 26.5.2006).]