Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Haryana - Subsection Section 12(b) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004 (b)for the removal of any difficulty which may arise in relation to the implementation of any such provisions; and
