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State of Haryana - Section

Section 12 in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

12. Power of State Election Commission to issue instructions and directions.

- The State Election Commission may issue instructions and directions :-
(a)for the clarification of any of the provision of this order;
(b)for the removal of any difficulty which may arise in relation to the implementation of any such provisions; and
(c)in relation to any matter with respect to the reservation and allotment of symbols and registration of political parties, for which this order makes no provision or make insufficient provision, and provision is in the opinion of the State Election Commission necessary for the smooth and orderly conduct of elections.