Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(5) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006 (5)"Inter-state ABT rate" or "UIs" means unscheduled interchange rates as specified by the Rajasthan Electricity Regulatory Commission.
